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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(1)(xiii) in The West Bengal State Council Of Technical Education Act, 1995.

(xiii)to set up a State Board of Accreditation, to periodically conduct examination of technical institutions on performances on the basis of guidelines, norms and standards specified by the All India Council of Technical Education and to make necessary recommendation for appropriate action in this regard;