Supreme Court - Daily Orders
Batliboi Enviornmental Engineers Ltd. vs Hindustan Petroleum Corp.Ltd. And Anr. on 10 August, 2018
ITEM NO.17 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. MANOJ JAIN
Civil Appeal No(s). 1968/2012
BATLIBOI ENVIORNMENTAL ENGINEERS LTD. Appellant(s)
VERSUS
HINDUSTAN PETROLEUM CORP.LTD. AND ANR. Respondent(s)
Date : 10-08-2018 This appeal was called on for hearing today.
For Appellant(s) Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
For Respondent(s) Mr. Sanjay Kapur, AOR
Ms. Sheena Taqui, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter is already ordered to be listed before the Hon’ble Court as is evident from the previous order dated 27.11.2014 of this court.
Registry is directed to process the matter for being listed before the Hon'ble Court as per rules.
MANOJ JAIN Registrar Signature Not Verified Digitally signed by SONALI SAUND Date: 2018.08.11 11:08:18 IST Reason: