Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 3 in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004

3. Compulsory registration.

- Every Sports Association defined under this Ordinance, other than a Primary Sports Body, is required to be registered under the provisions of this Ordinance.