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Union of India - Section

Section 40 in The Indian Electricity Rules, 1956

40. Street boxes .-(1) Street boxes shall not contain gas pipes, and precautions shall be taken to prevent, as far as reasonably possible, any influx of water or gas.

(2)Where electric supply lines forming part of different systems pass through the same street box, they shall be readily distinguishable from one another and all electric supply lines at high or extra-high voltage in street boxes shall be adequately supported and protected so as to prevent risk of damage to or danger from adjacent electric supply lines.
(3)All street boxes shall be regularly inspected for the purpose of detecting the presence of gas and if any influx or accumulation is discovered, the owner shall give immediate notice to any authority or company who have gas mains in the neighbourhood of the street box and in cases where a street box is large enough to admit the entrance of a person after the electric supply lines or apparatus therein have been placed in position, ample provision shall be made-
(a)to ensure that any gas which may by accident have obtained access to the box shall escape before a person is allowed to enter; and
(b)for the prevention of danger from sparking.
(4)The owners of all street boxes or pillars containing circuits or apparatus shall ensure that their covers and doors are so provided that they can be opened only by means of a key or a special appliance.