Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] NCT Delhi - Subsection Section 20(2) in Delhi Motor Vehicles Rules, 1993 (2)The fee for the issue of a duplicate conductor's licence shall be twenty rupees and the application for the duplicate licence shall be made on Form, L.Com.A.
