Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Uttarakhand - Section Section 2 in Uttarakhand Retirement Benefits Act, 2018 2. Overriding effect. - Notwithstanding anything contained in any other law made before the commencement of this Act, the provisions of this Act shall prevail.
