Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 222 in The General Rules (Civil), 1957 222. Surprise inspection. - District Judges shall pay frequent and surprise visits to the record and other rooms to see whether outsiders and pleaders' clerks are kept out of the office rooms except when allowed by Rule 236.
