Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 25] [Section 6(1)] [Section 6] [Entire Act] Union of India - Subsection Section 6(1)(b) in The Immoral Traffic (Prevention) Act, 1956 (b)in or upon any premises with intent that she may have sexual intercourse with any man other than her lawful husband,