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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(1)(ii) in The Bihar Panchayat Raj Act, 2006

(ii)Consideration and consolidation of annual plans of all Gram Panchayats in the Samiti and submission of the consolidated plan to the Zila Parishad-,