Section 3 in The Weapons of Mass Destruction and their Delivery Systems, Appointment of Advisory Committees and their Powers and Duties Rules, 2006
3. Appointment of Advisory Committees.
- The Central Government shall appoint the following Advisory Committees, namely:-(i)the Advisory Committee on Weapons of Mass Destruction and their Delivery System;(ii)the Advisory Committee on Nuclear and Nuclear Related Items;(iii)the Advisory Committee on Chemical Weapons and Related Items;(iv)the Advisory Committee on Biological Weapons and Related Items;(v)the Advisory Committee on Export Control of Dual-Use Items.
