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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(8)(a) in Punjab National Bank Officer Employees’ (Discipline & Appeal) Regulations, 1977

(a)The Inquiring Authority shall by notice in writing specify the day on which the officer employee shall appear in person before the inquiring authority.