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State of Madhya Pradesh - Section

Section 20 in The M.P. Zila Panchayats (Budget Estimates) Rules, 1997

20. Budget Heads and Budget Code not to be changed.

- No Change shall be made in the prescribed list of budget heads and budget code numbers without the approval of the State Government and the same heads shall be used in all accounts maintained by the Zila Panchayat.