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State of Odisha - Section

Section 16 in The Orissa Animal Contagious Diseases Act, 1949

16. Examination by the Veterinary Surgeon.

- On receipt of a report under Sub-section (2) of Section 15 the Veterinary Surgeon shall examine the animal as soon as possible, may also examine all animals which it has been in contact with or in close proximity to and for this purpose may submit any animal to any test which the State Government may, by regulations, prescribe in this behalf.