Section 31A in The Rajasthan Minor Mineral Concession Rules, 1986
31A. [ Special provisions for grant of quarry licence of mineral marble. [Added by Rajasthan Gazette Extraordinary dated 12/07/2013]
- Notwithstanding anything contained in these rules, for grant of quarry licence for mineral marble the provisions of rule 21A shall apply.]Chapter - IV Grant of [Royalty Collection Contract/Excess Royalty Collection Contract with or without collection of Permit fee/other charges] [Inserted/Added/Substituted/Deleted by Rajasthan Gazette Extraordinary dated 27/03/2003] and Mining Lease by auction or tender
