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[Cites 0, Cited by 0] [Section 41(5)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(5)(f) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(f)who retired on or after the 1st day of November, 1993, but died prior to the notified date, on the day immediately following the date of his retirement, where the application for commutation is made by the family of the deceased within the period specified by clause (a) of sub-rule(5) of rule 3;