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[Cites 0, Cited by 0] [Section 131] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 131(c) in The Andaman and Nicobar Islands Port Rules, 2004

(c)Register pertaining to Port Operations. - For the purpose of realising the vessel related charges, voucher register shall be maintained showing the details of tug operations, piloting particulars (inward and out ward), berthing of vessels at various wharves/jetties any supply of fresh water through shore hydrants/barges.