Calcutta High Court
Port Side Estate Ltd. Anr vs Estate Officer & Ors on 10 November, 2008
Author: Tapan Kumar Dutt
Bench: Tapan Kumar Dutt
ORDER SHEET
W.P. No.2182 of 2005
IN THE HIGH COURT AT CALCUTTA
CONSTITUTIONAL WRIT JURISDICTION
ORIGINAL SIDE
PORT SIDE ESTATE LTD. ANR.
-Versus-
ESTATE OFFICER & ORS.
Mr. Sajal Das. Advocate,
... for the writ petitioner.
Before
The Hon'ble Justice
TAPAN KUMAR DUTT
10.11.2008
When this matter is called on for hearing, Mr. Das, learned Advocate for the writ petitioner,
appears and prays for adjournment on behalf of the learned Counsel appearing on behalf of the writ
petitioners.
None appears on behalf of the respondents.
As prayed for by Mr. Das, let this matter stand adjourned to 18th November, 2008.
(TAPAN KUMAR DUTT, J.) K.Banerjee R.O.(Ct.)