Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 64 in Occupational Safety, Health and Working Conditions Code, 2020 64. Study of inter-State migrant workers. - The appropriate Government may provide for study of inter-State migrant workers in such manner as may be prescribed by that Government.
