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Union of India - Section

Section 1 in The Investor Education and Protection Fund Authority (Accounting, Audit, Transfer and Refund) Rules, 2016

1. Short title, extent and commencement.

(1)These rules may be called the Investor Education and Protection Fund Authority (Accounting, Audit, Transfer and Refund) Rules, 2016.
(2)They shall come into force with effect from the 7th September 2016.