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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 16(3)(a) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003

(a)if he is an officer who draws his own bills, by making no deduction on account of subscription in his first pay bill drawn after proceeding on leave: