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[Cites 0, Cited by 0] [Section 2] [Entire Act]

UT Chandigarh - Subsection

Section 2(g) in National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu, Dadra and Nagar Haveli and Chandigarh (Police Service) Rules, 2018

(g)"Cadre Controlling Authority" means the Government of India in the Ministry of Home Affairs;