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Meghalaya High Court

Cmj University vs . The University Grants Commission. on 3 March, 2020

Author: W. Diengdoh

Bench: W. Diengdoh

Serial No.06
Regular List
                        HIGH COURT OF MEGHALAYA
                            AT SHILLONG

WP(C) No.221 of 2016                     Date of Order: 03.03.2020
______________________________________________________________
CMJ University         Vs.       The University Grants Commission.
Coram:
      Hon'ble Mr. Justice W. Diengdoh, Judge


Appearance:
For the Petitioner/Appellant(s) : Mr. H. L. Shangreiso, Adv.


For the Respondent(s)           : None.

As prayed for by the learned counsel for the petitioner, this matter is tagged along with WP(C) No. 177 of 2014 and the same to come up after 2 (two) weeks.

Judge Meghalaya 03.03.2020 "Biswarup PS"