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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(b) in Chandigarh Allotment of Low Cost Tenements on Lease and Hire Purchase Basis Scheme, 1979

(b)The licence in favour of the applicant has not been revoked under the Licensing of Tenements and Sites and Service Scheme, 1979 or the Licensing of Tenement and Transit Sites in Chandigarh Scheme, 1975.