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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(1) in Rajasthan Muslim Wakf Regulations, 1964

(1)Appointment to Posts under the Board shall be made by the authorities specified below:-
Posts Appointing Authority
Class I Chairman.
Class II Secretary with the approval of the Chairman.
Class III Secretary.