Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of Tamilnadu - Subsection Section 94(1) in The Appellate Tribunal for Electricity (Procedure, form, fee and Record of Proceedings) Rules, 2007 (1)The Bench shall as far as possible pronounce the order immediately after the hearing is concluded.
