Madhya Pradesh High Court
Anil Kumar Parwani vs Rahul Makhija on 12 December, 2023
Author: Roopesh Chandra Varshney
Bench: Roopesh Chandra Varshney
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRR No. 5736 of 2023
(ANIL KUMAR PARWANI AND OTHERS Vs RAHUL MAKHIJA)
Dated : 12-12-2023
Shri Aman Dawra - Advocate for the applicants.
On payment of process fee within seven working days, notice be issued
to the respondent. Notice be made returnable within three weeks.
List in the first week of January, 2024. Meanwhile, record of the Court below be requisitioned.
(ROOPESH CHANDRA VARSHNEY) JUDGE as Signature Not Verified Signed by: ANURAG SONI Signing time: 13-12-2023 11:30:44