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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(17) in Bihar Anti Terrorist Squad Rules, 2014

(17)When an arrest is made the guidelines stipulated in the orders of the Apex Court, National Human Right Commission and the relevant provisions of CrPC shall be complied with in letter and spirit. Also, these guidelines shall be clearly displayed at the ATS Police Station.