Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 56A in Bye-Laws of the Tamil Nadu Medical Council

56A. [ [G.O. Ms. No. 1009, Health, dated the 2nd May 1954.]

The pay of the peon shall be on the scale of pay as pay be prescribed for a last grade servant in the Government scale from time to time.]