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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(4) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(4)The Forum shall forward a copy of such complaint to the nodal officer of the concerned licensee for redressal or to file objection in writing, if the licensee is not agreeable to the request of the complainant.