Section 106 in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985
106. Power to issue supplementary instructions.
- (i) The Commissioner of Prohibition and Excise may issue written instructions providing for any supplementary matters arising out of Chapter I to IV of these rules.(ii)The [Controlling Authority] [These words were substituted for the words 'Commissioner, Food and Drug Administration' by G. N. of 17.1.1991.] may issue written instructions providing for any supplementary matters arising out of Chapter V of these rules.
