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Madhya Pradesh High Court

Netrapal Lodhi vs The State Of Madhya Pradesh on 26 April, 2023

Author: Rohit Arya

Bench: Rohit Arya

                                          1
                    IN THE HIGH COURT OF MADHYA PRADESH
                                 AT GWALIOR
                                   CRA No. 8840 of 2019
                         (NETRAPAL LODHI Vs THE STATE OF MADHYA PRADESH)

Dated : 26-04-2023
               Shri Prakhar Dhengula- proxy counsel prays for time on behalf of the

arguing counsel.
               List this case in the month of June, 2023.


     (ROHIT ARYA)                                      (SATYENDRA KUMAR SINGH)
        JUDGE                                                   JUDGE

vc
VARSHA
CHATURVEDI
2023.04.27

10:35:31 +05'30'