Madhya Pradesh High Court
Netrapal Lodhi vs The State Of Madhya Pradesh on 26 April, 2023
Author: Rohit Arya
Bench: Rohit Arya
1
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
CRA No. 8840 of 2019
(NETRAPAL LODHI Vs THE STATE OF MADHYA PRADESH)
Dated : 26-04-2023
Shri Prakhar Dhengula- proxy counsel prays for time on behalf of the
arguing counsel.
List this case in the month of June, 2023.
(ROHIT ARYA) (SATYENDRA KUMAR SINGH)
JUDGE JUDGE
vc
VARSHA
CHATURVEDI
2023.04.27
10:35:31 +05'30'