Gauhati High Court
Saurav Jyoti Parasor And 13 vs The State Of Assam And 6 Ors on 3 February, 2020
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/26
GAHC010021562020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 617/2020
1:SAURAV JYOTI PARASOR AND 131
S/O- MR. HIRANYA KUMAR GOSWAMI
RESIDENT OF- H.NO. 2, LALMATI, BHETAPARA ROAD
P.O AND P.S-BELTOLA AND BASISTHA
DISTRICT-KAMRUP(M), PIN-781028
2: AFZAL IBNE HAFIZ
S/O- MR. HAFIZ UDDIN AHMED
RESIDENT OF- SKB ROAD
AMINPATTY
P.O AND P.S- NAGAON AND NAGAON SADAR
DISTRICT-NAGAON
PIN-782001
3: AJIT KRO
S/O- KHONSING KRO
RESIDENT OF- KATCHERUI RONGPI VILLAGE
DOKMOKA
DISTRICT-KARBI ANGLONG
PIN-782441
4: AKASH SAH
S/O- SHANKAR SAH
RESIDENT OF- RAJGARH
P.O-RAJGARH
DISTRICT-DIBRUGARH
PIN-786611
5: ALAKESH PRATIM DEKA
S/O-PRAFULLA KUMAR DEKA
RESIDENT OF- H.NO. 38
BYELANE 5
AEC ROAD
SUNDARBARI
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JALUKBARI
DISTRICT- KAMRUP(M)
PIN-781014
6: ALICE BORUAH
C/O-DEBESWAR BORUAH
RESIDENT OF- ARADHAL
WARD NO.2
SANKAR NAGAR
DISTRICT-DHEMAJI
P.O-DHEMAJI
PIN-787057
7: AMIT DAS
S/O-AROBINDA DAS
RESIDENT OF- MANCOTTA TEPORGAON
DISTRICT- DIBRUGARH
P.O- C.R.BUILDING
PIN-786003
8: ANGANA KAKOTY
C/O-LATE DR. SOMESWAR KAKOTY
RESIDENT OF-WEST MILAN NAGAR
P-LANE
DISTRICT-DIBRUGARH.P.O.-C.R. BUILDING
PIN-786003.
9: ANJAN DEKA
C/O-NARAYAN CHANDRA DEKA
RESIDENT OF-WARD NO 3
PATHSALA DIST- BARPETA
PO- PATHSALA
PIN-781325
10: ANKU MEDHI
C/O-MANI RAM MEDHI.
RESIDENT OF-VILL-MALIKUCHI
WARD NO 03
PO AND DISTRICT-NALBARI.
PIN-781335.
11: ANKUR GOGOI
C/O-LATE ANIL GOGOI.
RESIDENT OF-C/O DIPA HANDIQUEGOGOI
LAHINGIA GAON
DISTRICT-SIVASAGAR
P/O. KONWARPUR
PIN-785667.
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12: AVINASH PAUL
C/O-DAYAMOY PAUL.
RESIDENT OF-MR. PALLY ROAD
N-AREA
WARD NO 11
P.O. LANKA
DIST. HOJAI
PIN-782446
13: BABLI BURAGOHAIN
C/O-JAGANNATH BURAGOHAIN.
RESIDENT OF-C/O JAGANNATH BURAGOHAIN SUKANPUKHURI
DEMOW
PO-NAHAT
PIN-785662
14: BANKIM KALITA
C/O-DINABANDHU KALITA
RESIDENT OF-HAJO
PATANI
PS-HAJO
DIST-KAMRUP
PIN-781012
15: BARAKHA DAS
C/O-DHIREN CHANDRA DAS
RESIDENT OF-NEAR JALUKBARI JATIYA BIDYALAYA
GARIGAON
JALUKBARI
DIST-KAMRUP METRO
PIN-781012
16: BARASHA BORUAH
C/O-ATUL BORUAH.
RESIDENT OF-HATKHULA VILLAGE
DIST- DIBRUGARH
ASSAM
PO/PS- CHABUA
PIN- 786184.
17: BHABA JYOTI DAS
C/O-LATE SHYAMA PRASAD DAS
RESIDENT OF-VILL ANDPO -DALGOMA
PS- MATIA DIST- GOALPARA
ASSAM PIN- 783125
18: BHUPAN BODO
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C/O-NARESH BODO
RESIDENT OF-VILL- HAGJER NAGAR
PO/PS-HAFLONG
DIST- DIMA HASAO
ASSAM.
PIN - 788819
19: BIJOY SHANKAR BORAH
C/O-PRASANTA BORAH.
RESIDENT OF-SANTIPUR
SONARI
WARD NO 9
DIST-CHARAIDEO
PIN-785690
20: BIKASH DIBRA
C/O-SUKON DIBRA.
RESIDENT OF-VILL- HAZAGAPHER
P.O.- FOREST BAZAR
P.S.- KHERONI
DIST.- WEST KARBI ANGLONG
ASSAM
PIN CODE- 782448
21: BISWAJIT DAS
C/O-LATE DHIRAJ KUMAR DAS
RESIDENT OF-H/N-20
NANDAN PATH
BISHNURABHA ROAD
BHETAPARA
DIST- KAMRUP METRO
PIN-781028
22: BISWAJIT GOGOI
C/O-DULESWARGOGOI.
RESIDENT OF-PHUTAHULA VILLAGE
GHORAMORA
PO/PS- LAHOWAL
DIST-DIBRUGARH
ASSAM
PIN-786010
23: BIRINCHI PATIR
C/O-KARNESWAR PATIR.
RESIDENT OF-VILL AND P.O. GA DANGAR CHUK
GHILAMARA
DIST-LAKHIMPUR
ASSAM PIN-787053
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24: CHANAUR RAHMAN
C/O-ABEDUR RAHMAN
RESIDENT OF-VILL ANDP.O. PURANIGUDAM
DIST. NAGAON
ASSAM PIN- 782141
25: CHANDAN JYOTI SAIKIA
C/O-PRASANTA SAIKIA.
RESIDENT OF-VILL- LOKHOWJAN
PO- LOKHOWJAN VIA BOKAKHAT
PS- BOKAKHAT
DIST- GOLAGHAT
ASSAM PIN- 785612
26: DARIN BARUAH
C/O- GOLOK CHANDRA BARUAH.
RESIDENT OF-CHIRINGCHAPORI
SANTOSHIMAA MANDIR LANE
KHATONIARPARA
DIST-DIBRUGARH
ASSAM PIN - 786001
27: DEBANGA BHUSAN DUTTA
C/O-GOPAL KUMAR DUTTA
RESIDENT OF-CHAMPAK NAGAR
NARANARAYAN PATH
H.N.15 BORSAJAI
BASISTHA
GHY-29
28: DEBARSHI SAIKIA
C/O-GIRINDRA KUMAR SAIKIA
RESIDENT OF-H/N 135 MON NANDINI PATH
CHASAL
SIX MILE
GHY-781022
29: DEEP PAUL
C/O-NIRANJAN PAUL.
RESIDENT OF-VILL-KALDOBA PART-II
PO-AGOMANI
PS-AGOMANI
DIST-DHUBRI
ASSAM
PIN-783335
30: DEVAYANI BORUAH
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C/O-MR. IDUL BORUAH
RESIDENT OF-VIL- MIKIRHAT
BARUAHCHUK
P.O.- PURANIGUDAM
DIST-NAGAON
ASSAM PIN-782141
31: DHARMENDRA NATH
S/O HEMEN NATH
RESIDENT OF- MALIGAON NILACHALPUR
SRIMANTA SANKARDEV NAGAR
GUWAHATI PIN- 781011
32: DIBYAJYOTI BORAH
S/O- HEM CHANDRA BORAH
RESIDENT OF- VILL- MAZGAON
PO-JAMUGURIHAT
PS- JAMUGURIHAT
PIN-784180
DIST-SONITPUR
ASSAM
33: DIBYAJYOTI CHANGMAI
S/O- MOHENDRA CHANGMAI
RESIDENT OF- HATIMURAGAON
MANCOTTA
DIBRUGARH ASSAM PIN 786003
34: DIMPI BARUAH
D/O- HEMA KANTA BARUAH
RESIDENT OF- JP NAGAR
DIBRUGARH
PO CR BUILDING
786003
35: DIPTIMOYEE PHUKAN
D/O- LATE GOPI NATH PHUKAN
RESIDENT OF- CHIRING GAON RAILWAY COLONY
P.O.- C.R BUILDING
CHOWKIDINGHEE
PIN- 786003
DIBRUGARH
ASSAM
36: DWIPJYOTI MISHRA
S/O- BIRESH MISHRA
RESIDENT OF- VILLAND P.O-AMANI
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DIST.-NALBARI(ASSAM)
PIN-781306
37: EAMIN ALI
S/O- ATOWAR RAHMAN
RESIDENT OF- VILL- HARIPUR
PO- GOMAFULBARI
DIST- BARPETA
ASSAM PIN- 781302
38: FIROZ AHMED
S/O- FAIZ ALI
RESIDENT OF- H/N-99. PRABHAT BODO PATH.
DHIRENPARA AMTOL.
GUWAHATI- 781025
ASSAM.
39: GANGARAM SAPKOTA
S/O- KAMAL SAPKOTA
RESIDENT OF- 2 NO. DULIAJAN GAON
THAPABASTI
P.O. ANANDAPARA
DULIAJAN
DULIAJAN- 786692
40: GAURI PRASAD GOGOI
S/O- SANJIB GOGOI
RESIDENT OF- HOUSE NO.99
RAJADHAP
SONARI CHARAIDEO
ASSAM.
PIN. 785690
41: GOPAL BANIK
S/O- SUBHASH BANIK
RESIDENT OF- VILL- B.K. BARUAH ROAD (SAHA PATTY)
P.O./P.S.-HOJAI
DIST-HOJAI
PIN-782435
42: HIMADRI BARUAH
D/O- LATE JITENDRA NATH BARUAH
RESIDENT OF- CHANDAN NAGAR
TEPORGAON
DIBRUGARH 786003
ASSAM
Page No.# 8/26
43: HIRAKJYOTI BAYAN
S/O- RANJIT KUMAR BAYAN
RESIDENT OF- 203
BATAHGHULI ROAD
BATAHGHULI
PANJABARI
GUWAHATI-781037
44: JAISHREE BORUAH
D/O- ROMA KANTA BORUAH
RESIDENT OF- VILL-BAMGOAN
NEAR SILAPATHAR HIGHER SECONDARY SCHOOL
P.O./P.S-SILAPATHAR
DIST-DHEMAJI
ASSAM
PIN NO-787059
45: HIRONYA KUMAR PHUKAN
S/O- JUKTI NATH PHUKAN
RESIDENT OF- HOUSE NO- 262
SAMAGURI
NAGAON
782140
46: JOYBOL THAOSEN
S/O- DERINGDAOTHAOSEN
RESIDENT OF- VILL- DIGRIK
HAFLONG
DIMA HASAO
ASSAM.
PIN -788819
47: JYOTISMAN SAIKIA
S/O GAJENDRA NATH SAIKIA
RESIDENT OF- ABC
TARUN NAGAR
BYE LANE NO 2/9
HOUSE NO-15
GUWAHATI
DISTRICT- KAMRUP(METRO)
PIN- 781005
Page No.# 9/26
48: KAPIL KATUWAL
S/O BHARAT CH CHETRYKATUWAL
RESIDENT OF- VILL-THALKUCHI (BIDYAPUR)
P.O-GERUA ASHRAM
ASSAM
DISTRICT-BAKSA
(B.T.A.D)
PIN-781344
49: KOULLAB SAIKIA
S/O PORAG KR SAIKIA
RESIDENT OF- MALOW ALI
B.P. ROAD
JORHAT
DISTRICT- JORHAT
PIN-785001
50: KOUSTUVEE SAIKIA
D/O VEDANTA MADHAV
RESIDENT OF- C/O DAMBARUDHARSAIKIA
VILL- MORIKOLONG
LANKA DABAKAROAD
P.O-NAGAON
DISTRICT- NAGAON
PIN- 782001
51: KRITIKA LANGTHASA
D/O LT. ARNODALANGTHASA
RESIDENT OF- SAINZA RAJI
HAFLONG
DIMAHASAO
ASSAM
DISTRICT- DIMA HASAO
PIN -788819
52: MANJIT KUMAR
S/O JAGADISH KUMAR
RESIDENT OF- HOUSE NO.-107
PNGB ROAD
GOTANAGAR
NEAR DON BOSCO SCHOOL MALIGAON. P.O.MALIGAON
ASSAM.
DISTRICT- KAMRUP METRO
PIN- 781011
Page No.# 10/26
53: MOON MOON MEDHI
D/ORAMKRISHNAMEDHI
RESIDENT OF- HOUSE NO.2
FAKHARUDDIN ALI AHMED NAGAR
PANJABARI ROAD
SIXMILE
GUWAHATI
ASSAM
DISTRICT- KAMRUP METRO
PIN-781022
54: MOTIUR RAHMAN
S/O SIDDIQUE ULLAH
RESIDENT OF- VILL-BILOTIA-1
P.O.-DHING
DIST- NAGAON
ASSAM
DISTRICT- NAGAON
PIN-782123
55: MRINALINI DUTTA
D/O HEMEN KUMAR DUTTA
RESIDENT OF- HOUSE NO 1
1ST BYELANE
NAVAGIRI ROAD
CHANDMARI
GUWAHATI
DISTRICT- KAMRUP METRO
PIN- 781003
56: MRINMOYEE DAS
D/O SUBHASH DAS
RESIDENT OF- GOKUL NIWAS
FLAT NO- 204 BLOCK-D
ADABARITINIALI
PANDU PORT ROAD GUWAHATI-12 ASSAM
DISTRICT- KAMRUP METRO
PIN- 781012
57: NABAJYOTI DEKA
S/O PRAHLAD DEKA
RESIDENT OF- VILL -JAPARKUCHI
PO-CHOWKBAZAR
DIST -NALBARI
Page No.# 11/26
DISTRICT- NAGAON
PIN-781334
58: PALLAV JYOTI SAIKIA
S/O BIRENSAIKIA
RESIDENT OF- VILL-CHUNGIGAON
P.O-CHUNGI
DIST.JORHAT
ASSAM
DISTRICT- JORHAT
PIN-785616
59: PAMPI DAS
D/O UMESH CHANDRA DAS
RESIDENT OF- MALIGAON GOSHALA KRISHNA NAGAR
GUWAHATI-11
DISTRICT- KAMRUP METRO
PIN- 781011
60: PARTHA PRATIM DAS
S/O HARI CHANDRA DAS
RESIDENT OF- HOUSE NO-165
NABAMILANPUR
NEAR LAKHMI MANDIR
P.O ANDVILL-KULHATI
P.S-HAJO
ASSAM
DISTRICT- KAMRUP RURAL
PIN-781104
61: PARTHA PROTIM GOSWAMI
S/O BHOLA NATH GOSWAMI
RESIDENT OF- MALOW ALI BYPASS CHARI ALI
JORHAT
ASSAM
DISTRICT- JORHAT
PIN- 785001
62: PINAKI BORDOLOI
D/O LATE BAPDHANBORDOLOI
RESIDENT OF- RATNAPUR
SABINOY COLONY
NAGAON
ASSAM
DIST- NAGAON
PIN- 782003
Page No.# 12/26
63: POULOMY BHOWMICK
D/O GOUTOMBHOWMICK
RESIDENT OF- MADHYAMPARABASHBARI
P.O. RAJABARI
JORHAT
ASSAM
PIN- 785631
64: PRATIK SEN GUPTA
S/O LT.SHYAMAL SEN GUPTA
RESIDENT OF- BORMURA MIRI PATHAR
DHOLA
DIST- TINSUKIA
ASSAM.
PIN-786154
65: PRINZA PRIYA LOYING
D/O MUHIRAMLOYING
RESIDENT OF- VILL-RAJABARI
P.O. RAJABARI
P.S. BOKAKHAT
DIST. GOLAGHAT
ASSAM
PIN- 785612
66: RAFIQUL HOQUE
S/O CHAND MAMUD
RESIDENT OF- VILLAGE AND P.O. DUMERGURI
P.S. ABHAYAPURI
DIST. BONGAIGAON
PIN- 783384
67: RAHUL TIMUNG
S/O KHORSINGTIMUNG
RESIDENT OF- ENGLONGCHEROP
WARD NO. 5
DIPHU
KARBIANGLONG
P.O.ANDPS- DIPHU
PIN-782460
68: RAKESH KALITA
S/O JADAV CHANDRA KALITA
RESIDENT OF- ALAKANANDA PATH
OPP BRO HEAD QUARTER
Page No.# 13/26
LANKESHWAR
WESTJALUKBARI
GUWAHATI-781014
69: RATNANJALI DEVI
D/O LANKESWAR SHARMA
RESIDENT OF- HENGRABARI UTTAR LAKSHMI NAGAR
PO -HENGRABARI LP SCHOOL
DIST KAMRUP METRO
PS DISPUR
PIN 781036
70: RIMI GOGOI
D/O MR. CHANDRA GOGOI
RESIDENT OF- VILL- LORAPUTA(LURUKI).
P.O. BETENA
DIST- SIVASAGAR.
PIN -785640
ASSAM
71: RINKU MONI BAISHYA
D/O MADAN MOHAN BAISHYA
RESIDENT OF- VILL-DALIBARI
P.O.-DADARA
P.S-HAJO
DIST.-KAMRUP(R)
PIN -781104
ASSAM
72: RISTA PRIYANKA KONWAR
D/O MAKHANKONWAR
RESIDENT OF- HULANGKATONI GAON
NAZIRA. P.O.- LIGIRIPUKHURI
P.S.- NAZIRA. SIVASAGAR
ASSAM.
PIN- 785685
73: RUNART BORO
S/O BHISHMABORO
RESIDENT OF- HOUSE NO. 41
KATAHBARI
GUWAHATI 781035
Page No.# 14/26
74: SABNAM GOGOI
D/O HARENDRA NATH GOGOI
RESIDENT OF- NAMTICHARIALI
SIBSAGAR
ASSAM -785684
75: SAGAR ROUTH
S/O LATE BIMAL ROUTH
RESIDENT OF- VILL- BARUABARI NO.2
SONAPUR.
P.O.AND P.S.- SONAPUR
DIST- KAMRUP(M)
PIN- 782402
76: SAMIR DUTTA
S/O TAPAN CH. DUTTA
RESIDENT OF- HOUSE NO. 101
DHENUSUCHA GAON
JORHAT. PIN-785002
JORHAT
ASSAM
77: SAMSUZ ZAMAN
S/O JOYNAL ABEDIN
RESIDENT OF- VILL- SASTERGHAT PT III
PO-DHUBRIPS-BIDYAPARA
DIST- DHUBRI (ASSAM)
PIN- 783324
78: SANJAY DEKA
S/O HEMCHANDRA DEKA
RESIDENT OF- VILL- BHOMOLAHATI
PO. BHOMOLAHATI
PS. BAIHATACHARIALI
DIST. KAMRUP(R)
PIN. 781121
79: SANJOY DAS
S/O GOBINDA CHANDRA DAS
RESIDENT OF- HOUSE NO 14
BISHNUNAGAR PATH
PANJABARI
Page No.# 15/26
GUWAHATI 37
80: SANTANA DAS
D/O MR.BHADRESWAR DAS
RESIDENT OF- C/O- PALLAB JYOTI DAS
HOUSE NO. 26
LUITPATH
LAKHI MANDIR PATH
LALMATI
P.O. BASISTHA
P.S. BASISTHA
DIST- KAMRUP
STATE- ASSAM
PIN- 781026
81: SARMISTHA GOSWAMI
D/O MR. ATUL CHANDRA GOSWAMI
RESIDENT OF- HOUSE NO. 33
D.S.ROAD
DURGASAROBAR
GUWAHATI-781009
KAMRUP METRO
82: SEEMA PEGU
D/O MANIK CHANDRA PEGU
RESIDENT OF- H.NO.-7
UJJAL PATH
UPPER HENGRABARI
GUWAHATI.
P.O.-HENGRABARI
P.S. DISPUR
DISTRICT- KAMRUP(M)
PINCODE-781036
83: SHAMRIDHA BHUYAN
D/O BALINDRA NATH BHUYAN
RESIDENT OF- HOUSE 413 WARD 23 POLYTECHNIC ROAD
ANANDA NAGAR
NAGAON
ASSAM
PIN- 782003
84: SHIKHA KATAKI
D/O JAGADISH KATAKI
RESIDENT OF- VILL- MAZIRGAON
PO- MAZIRGAON
PS- AZARA
Page No.# 16/26
DIST- KAMRUP METRO
PIN- 781128
ASSAM
85: SILPA HAZARIKA
D/O ANIL HAZARIKA
RESIDENT OF- A.T.ROADHAIBORGAON
NEAR AXIS BANK
HAIBORGAON
NAGAON
PINCODE-782002
86: SNEHAMONI SAHU
D/O GAURI SHANKAR SAHU
RESIDENT OF- JOYPUR TIN ALI
NAHARKATIA
P. O. NAHARKATIA
DIST-DIBRUGARH
ASSAM
PIN- 786610
87: SOURABH BISWAS
S/O SADHAN BISWAS
RESIDENT OF- TARAKNATH LANE
SHIBBARI ROAD
TARAPUR
PART VII
SILCHAR
PIN- 788003
88: SOURAV BARMAN
S/O SOMRAJ BARMAN
RESIDENT OF- VILL- ROWMARI
TOWN- CHAPAR
DIST- DHUBRI
STATE- ASSAM
P.O.- CHAPAR
PIN- 783371
89: SUBHAM MAZUMDER
S/O SWAPAN KR MAZUMDER
Page No.# 17/26
RESIDENT OF- PACHIMBONGALPUKHURI
BY LANE 4
JORHAT
PIN-785001
90: SUDARSANA GOGOI
D/O RANA GOGOI
RESIDENT OF- KHEREMIAVILLAGE
P.O.PARBATPUR
DIST.DIBRUGARH
ASSAM
PIN-786623
91: SUDIP DEBNATH
S/O MANIK CHANDRA DEBNATH
RESIDENT OF- KALIBARI COLONY
RLY. QR. NO. K-20(B)
LUMDING
DISTRICT HOJAI
ASSAM
PIN-782447
92: SUKLESWAR BORO
S/O BINDU BORO
R/O VILL. LURI P.O. NARTAP
PS. SONAPUR
DIST. KAMRUP(M)
ASSAM
PIN-782402
93: SUMAN SAHA
S/O GOPAL CH. SAHA RESIDENT OF- TOWN- BIJNI TOWN
W/NO.2
P.O. - BIJNI
DIST.- CHIRANG
ASSAM
PIN-783390
94: SUMPA DEY
D/O- SUNIL CH. DEY RESIDENT OF- JK TOWER 3C
AK AZAD ROAD
REHABARI
DISTRICT- KAMRUP(M)
PIN-781008
Page No.# 18/26
95: TARKISH ZAMAN
S/O- ABDUL MATIN
RESIDENT OF- HN 72
BYELANE NO.1
SUNDARPATH
BAGHARBARISATGAON ROAD
SATGAON
DISTRICT-KAMRUP(M)
PIN- 781171
96: TASLIMA NASRIN
D/O- TAIZ UDDIN AHMED
RESIDENT OF- VILL. BHOWKAMARI
PO. KAYAKUCHI
DISTRICT- BARPETA
PIN-781352
97: UTPAL CHAKRAVARTY
S/O-SANKAR CHAKRAVARTY
RESIDENT OF- MOURA VILLAGE
P.O.- KALAG
DISTRICT- NALBARI
ASSAM
PIN-781351
98: UTTAM DOLEY
S/O-DEVADUTTADOLEY
RESIDENT OF- CHARIGHARIA GAON
P. O. - KARATIPAR
DISTRICT- MAJULI
ASSAM
PIN-875104
99: ARNAB JYOTI DAS
S/O-NAGEN CHANDRA DAS RESIDENT OF- VILL SOALKUCHI
RAJGARH. P.O.- SOALKUCHI
DISTRICT-KAMRUP PIN- 781103
100: SUPRIYA BARUAH
D/O- DILIP KUMAR BARUAH
RESIDENT OF- SILSAKOO
NEAR UNITED BANK OF INDIA
NORTH GUWAHATI
P.O-MADHYAMKHANDA
P.S- NORTH GUWAHATI
DISTRICT- KAMRUP(M)
PIN- 781030
Page No.# 19/26
101: MANISHA DAS
D/O- KUMUD CHANDRA DAS
RESIDENT OF- VILLAGE- SANTIPUR
DISTRICT- KAMRUP (RURAL)
PIN- 781102
102: PUBALI NAZIR
D/O- DULAL NAZIR
RESIDENT OF- RONGDOIBAMUN GAON
P.O RONGDOICHARIALI
DISTRICT- JORHAT
PIN 785101
103: APURBA DAS
S/O- LATE JADAV DAS
RESIDENT OF- K.K.H. SANSKRIT COLLEGE GATE
PADUMBARI
JALUKBARI
DISTRICT-KAMRUP(M)
PIN- 781014
104: RONI MD TAWSIF KAMAL
S/O- ABDUL KHALIQUE
RESIDENT OF- ROUTHGRAM
P.O- KALIGANJ
P.S - KARIMGANJ
DISTRICT- KARIMGANJ
PIN-788720
105: KUKI BORA
D/O- MAHENDRA BORA
RESIDENT OF- SONARIGAON VILLAGE
DISTRICT- MORIGAON
P.O. AND P.S. MORIGAON
PIN-782015
106: SUSHIL KUMAR GUPTA
S/O- LT. ISHWAR CHAND GUPTA
RESIDENT OF- BEHIND MITRA AGENCY
SHANTINAGAR
G.N.B. ROAD
DISTRICT- TINSUKIA
PIN-786125
107: IMDAD AHMED LASKAR
S/O- KHASRUL HAQUE LASKAR
Page No.# 20/26
RESIDENT OF- VILL-MAHAMMEDPUR PART-1
DISTRICT- HAILAKANDI
PIN-788163
108: SATABDI DAS
D/O- ASHUTOSH DAS
RESIDENT OF- DEEPIKA APARTMENT PVT LANE VIVEKANANDA ROAD
DISTRICT- SILCHAR
ASSAM
PIN-788007
109: ABU H.M.K MUNNA
S/O- LT. ABDUL HANNAN
RESIDENT OF- BUNDASHIL VILLAGE
P.O.- BADARPUR
DISTRICT- KARIMGANJ
ASSAM
PIN-788806
110: SHARUL AHMED
S/O- MD ABDUL MANIK
RESIDENT OF- DEORAIL
P.O.-BADARPUR
DISTRICT- KARIMGANJ
ASSAM
PIN-788806
111: ISHTIAQUE MD. CHOUDHURY
S/O LIAKOT ALI CHOUDHURY
RESIDENT OF- VILLAGE- RONGPUR-6
P.O.-RONGPUR SOUTH
P.S.- LALA
DISTRICT HAILAKANDI
PIN -788163
112: MOITREYEE GHOSH
D/O RANADHIR GHOSH
RESIDENT OF- PANCHANIKETAN LANE
RANGIRKHAR
DISTRICT SILCHAR
PIN -788005
113: ANIMESH BARUAH
S/O ARPAN KR BARUAH
RESIDENT OF- KUSHAL NAGAR
Page No.# 21/26
JAIL ROAD DISTRICT - JORHAT
PIN -785001
114: RITU PABAN BORA
S/O BOLIN BORA
RESIDENT OF- VILLAGE- GARAMURCHARIALI
P.O.- GARAMUR
DISTRICT- MAJULI
PIN -785104
115: AMITANGSHU ROY
S/O ANANTA ROY
RESIDENT OF- WARD NO 2
BADARIBONDH
BADARPURGHAT
DISTRICT- KARIMGANJ
PIN -788803
116: ALIONS BASUMATARY
S/O LATE ROBIN BASUMATARY
RESIDENT OF- BOKAHOLA TE
PO- TITABAR
PS- TITABAR
DISTRICT- JORHAT
PIN -785630
117: ABIRA DAS
D/O DIPAK DAS
RESIDENT OF- VILLAGE- B. P. TINIALI
DIHINGIAKALITA GAON
RANGAPARA ROAD (NEAR BAAN STUDIO)
P.O.- TEZPUR
DISTRICT SONITPUR
PIN - 784001
118: AJOY DOLEY
S/O MANIK CHANDRA DOLEY
RESIDENT OF- KUMARBARI
JENGRAIMUKH
DISTRICT MAJULI
PIN - 785105
119: DEEP JYOTI PATOWARY
S/O PRANESWARPATOWARY
RESIDENT OF- VILLAGE- TULSIBARI
P.O.- TULSIBARI
PS- RANGIA
Page No.# 22/26
DISTRICT KAMRUP(R)
PIN - 781376
120: MOUSUMI BANIA
D/O LATE NANDESWARBANIA
RESIDENT OF- VILLAGE- BHUKTABARI
PO- SIPAJHAR
PS-SIPAJHAR
DISTRICT -DARRANG
PIN - 784145
121: SUMITRA BORO
D/O NARENDRA NATH BORO
RESIDENT OF- VILLAGE- BARENGABARI
P.O.- PASCHIMPATALA
DISTRICT - UDALGURI
PIN - 784526
122: SUNIL SAHU
S/O GULAPSAHU
RESIDENT OF- GOGAMUKHSANTINAGAR
DISTRICT - DHEMAJI
PIN - 787034
123: SUDARSAN DAS
S/O PRAFULLA DAS
RESIDENT OF- VILLAGE- SUWALKUCHI
RAJGARH
IB CHOWK
DISTRICT - KAMRUP(R)
PIN - 781103
124: PRATIM JYOTI GOGOI
S/O DEBA KUMAR GOGOI
RESIDENT OF- VILLAGE- NO 1 MURKONGSELEK
JONAI DISTRICT - DHEMAJI
PIN - 787060
125: SUSHANTA SARKAR
S/O SURESH CH SARKAR
RESIDENT OF- VILLAGE- JOYNAGAR
WARD NO-4
GOSSAIGAON
DISTRICT - KOKRAJHAR
PIN - 783360
126: KRISHNA NARAYAN PHUKAN
S/O TANKESWARPHUKAN
Page No.# 23/26
RESIDENT OF- VILLAGE- KARIGAON
P.O-DOOLAHAT
DISTRICT - LAKHIMPUR
PIN - 787031
127: RUPAM SHYAM
S/O DILIP KUMAR SHYAM
RESIDENT OF- 84 UDAYAN PATH
DWARKANAGAR
SASAL
DISTRICT KAMRUP(M)
PIN - 781022
128: HIMAKSHI SAIKIA
D/O PARESH SAIKIA
RESIDENT OF- DHUPALIA
JYOTIKUCHI
DISTRICT KAMRUP(M)
PIN -781040
129: BIDUL DEORI
S/O BAIDYA DEORI
RESIDENT OF- VILLAGE- MR. PANIDEORI GAON
PO-JK CHARIALI
DISTRICT - DHEMAJI
PIN - 787110
130: UJJAL JYOTI DUTTA
S/O HEMENDRANATH DUTTA
RESIDENT OF- C/O. DR. MONTI HAZARIKA
HOUSE NO. 55
M.C. ROAD
UZANBAZAR
GUWAHATI
DISTRICT KAMRUP(M)
PIN - 781001
131: TRIDIP KUMAR TALUKDAR
S/O JAGAT CHANDRA TALUKDAR
RESIDENT OF- HOUSE NO. 209
VILLAGE- KHEHENIPARA
P.O. BEZERA
DISTRICT - KAMRUP
PIN - 781121
132: RAJIB BORGOHAIN
S/O BONJIT BORGOHAIN
R/O HOUSE NO. 53
Page No.# 24/26
BELTOLA ROAD
BY LANE NO. 4
BASISTHAPUR
GUWAHATI
DIST. KAMRUP (M)
ASSAM
PIN-78102
VERSUS
1:THE STATE OF ASSAM AND 6 ORS.
REPRESENTED BY THE ADDITIONAL COMMISSIONER AND SPECIAL
SECRETARY TO THE GOVERNMENT OF ASSAM, PUBLIC WORKS,
BUILDING AND NH DEPARTMENT, JANATA BHAWAN, DISPUR, GUWAHATI-
781006.
2:THE COMMISSIONER ANS SPECIAL SECRETARY
TO THE GOVERNMENT OF ASSAM
PUBLIC WORKS
BUILDING AND NH DEPARTMENT
JANATA BHAWAN
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER AND SPECIAL SECRETARY
TO THE GOVERNMENT OF ASSAM
PUBLIC WORKS
ROADS DEPARTMENT
JANATA BHAWAN
DISPUR
GUWAHATI-781006.
4:THE DEPUTY SECRETARY (E)
PW (BLDG AND NH) DEPARTMENT
ASSAM
JANATA BHAWAN
DISPUR
GUWAHATI-781006
5:THE DEPUTY SECRETARY
TO THE GOVT. OF ASSAM
PPWRD (ESTT-B) BRANCH
JANATA BHAWAN
DISPUR
GUWAHATI-781006.
6:ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY ITS CHAIRMAN
Page No.# 25/26
JAWAHAR NAGAR
KHANAPARA
GUWAHATI
ASSAM
PIN-781022.
7:THE DEPUTY SECRETARY
ASSAM PUBLIC SERVICE COMMISSION
JAWAHAR NAGAR
KHANAPARA
GUWAHATI-22
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : SC, PWD
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
03-02-2020 Heard Mr. D. Das, learned Senior counsel assisted by Mr. R. Sarma, learned counsel for the petitioners. Also heard Mr. P. Nayak, learned Standing counsel, PWD for the respondent Nos. 1 to 5 and Mr. C. Baruah, learned Standing counsel, APSC for the respondent Nos. 6 and
7. Pursuant to the advertisement dated 14.08.2018, issued by the PWD for filling up of the posts of Assistant Engineer (Civil) in the PWD Department under Regulation 3(f) of the APSC (Limitation of Functions) Regulation, 1951, the petitioners applied and on being selected by due process, they were appointed on ad-hoc basis for a limited period, that were extended from time to time. The respondent APSC has issued the impugned advertisement No.06/2019 dated 19.11.2019 for 156 numbers of regular vacant sanctioned posts of Assistant Engineers in the PWD of the State wherein the petitioners are serving on ad-hoc basis in terms of the earlier advertisement dated 14.08.2018 made by the PWD.
It is submitted by the petitioners that since they have been recruited in those 156 numbers of regular vacant sanctioned posts of Assistant Engineers (Civil) under the PWD Page No.# 26/26 after due process of selection made by the respondents in the PWD, the respondents should now consider regularisation of their services in those vacant sanctioned posts for which advertisement has been issued by the APSC on 19.11.2019. Accordingly, the petitioners prayed for setting aside the impugned advertisement dated 19.11.2019, made by the APSC.
The second contention of the petitioners herein is that earlier in terms of the advertisement dated 14.08.2018 of Assistant Engineers (Civil) for 156 posts, 11 posts were reserved for SC category candidates, whereas in the new advertisement dated 19.11.2019 amongst those 156 advertised post, no posts have been shown to be reserved for the SC category candidates.
Issue notice, returnable by 20.02.2020.
As Mr. P. Nayak, learned Standing counsel, PWD and Mr. C. Baruah, learned Standing counsel, APSC have accepted notices on behalf of the respondent Nos. 1 to 5; 6 and 7 respectively, no formal notices need be issued to those respondents.
Petitioners shall serve requisite extra copies of this writ petition along with the annexures appended thereto to Mr. P. Nayak, learned Standing counsel, PWD and Mr. C. Baruah, learned Standing counsel, APSC within two days from today.
It is seen that petitioners ad-hoc appointments under the PWD was last extended in November, 2019 for a further period of 4 months.
Considering the same, the interim prayer of the petitioners shall be considered on the returnable date i.e., on 20.02.2020.
List accordingly.
JUDGE Comparing Assistant