Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of West Bengal - Subsection Section 23(4) in The Calcutta University Act, 1979. (4)[ Medicine, Nursing, Homoeopathy, Ayurved and Dental Science, and] [Sub-clauses (4) and (5) substituted by W.B. Act 44 of 1980.]
