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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(c) in The Land Acquisition (East Punjab) Amendment Act, 1948

(c)"prepared opium" means any product or admixture of opium obtained by any series of operations designed to transform opium into an extract suitable for smoking and the dross or other residue remaining after opium is smoked;