Section 12 in M.P. Electricity Supply Code, 2004

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(a)The information provided in this application is true to my knowledge.

(b)I/We have read the Madhya Pradesh Electricity Supply Code and agree to abide by the conditions mentioned therein.

(c)I/We will deposit electricity dues, every month, as per the applicable electricity tariff and other charges.

(d)I/We will own the responsibility of security and safety of the meter, cut-out and the installation thereafter.

Date :	Signature of the Consumer/Authorised Signatory
Place :	Name..........................................................
	Designation (if any)........................................

Note. - The following documents shall be attached with the application form :-

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