Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 38 in The Orissa Medical Registration Act, 1961 38. Disposal of fees. - All fees received by the Council under this Act shall be applied for the purposes of this Act in accordance with such rules as may be made by the State Government.
