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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(3)The cadre of Senior Civil Judges belonging to Orissa Judicial Service shall comprise of -
(i)Senior Civil Judges (Entry Grade);
(ii)Senior Civil Judges (Grade-II);
(iii)Senior Civil Judges (Grade-I); and
shall include Chief Judicial Magistrates, Additional Chief Judicial Magistrates, Civil Judges (Senior Division), Additional Civil Judges (Sr. Division). Registrar of Civil Courts and all other posts in the erstwhile cadre of Orissa Superior Judicial Service (Junior Branch) and in the cadre of Orissa Judicial Service Class-I (Senior) in the Registry of High Court and on deputation to the Government, and also any other posts as shall be decided by the High Court from time to time.