Calcutta High Court
Aditya Khaitan & Ors vs Il & Fs Financial Services Limited on 9 September, 2020
Author: Shekhar B. Saraf
Bench: Shekhar B. Saraf
ORDER SHEET
AP No.206 of 2020
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
ADITYA KHAITAN & ORS.
Versus
IL & FS FINANCIAL SERVICES LIMITED
BEFORE:
The Hon'ble JUSTICE SHEKHAR B. SARAF
Date: 9th September, 2020
(Through video conference)
Appearance
Mr. Padam Khaitan, Adv. with
Mr. Srinjoy Bhattacharya, Adv.
..for the petitioners
Mr. Ratnanko Banerjee, Sr. Adv. with
Mr. Rishad Medora, Adv.
Ms. Asmita Rakhecha, Adv.
Mr. Ramya Hariharan, Adv.
..for the respondent
The Court : This matter is released on my personal ground. Accordingly, let this matter be placed before the Hon'ble The Chief Justice for necessary assignment.
It may be noted that there is certain urgency in the matter and Counsel on behalf of the respondent has prayed that the matter be fixed on 16th September, 2020 before the appropriate Bench.
(SHEKHAR B. SARAF, J.) pa/akg