Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Bihar - Subsection Section 10(c) in THE BIHAR GOODS AND SERVICES TAX (AMENDMENT) ACT, 2022 (c)after the words and figures “section 39 or section 45”, the words and figures “or section 52” shall be inserted.
