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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(1)(a) in The West Bengal Factories Rules, 1958

(a)the holder of a licence may, at any time before the expiry of the licence, apply to the Chief Inspector for permission to transfer his licence to another [occupier].