Madhya Pradesh High Court
Sobran Singh vs The State Of Madhya Pradesh on 14 September, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 5476 of 2022 (SOBRAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 14-09-2022 List along with Cr.A. 4136/22.
(ROHIT ARYA) (MILIND RAMESH PHADKE)
JUDGE JUDGE
ar
ABDUR RAHMAN
2022.09.16
10:49:46 +05'30'