Allahabad High Court
Rangnath Mishra vs State Of U.P. And 3 Others on 3 December, 2022
Author: Ashutosh Srivastava
Bench: Ashutosh Srivastava
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 5810 of 2022 Petitioner :- Rangnath Mishra Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Shashi Kant Mishra Counsel for Respondent :- C.S.C.,Archana Singh,Mrigraj Singh Hon'ble Ashutosh Srivastava,J.
Disposed of.
For order, see order of even date, passed in Writ-A No. 5931 of 2022 (Vijay Rathi & 3 others versus State of U.P. and 3 others) Order Date :- 3.12.2022 Ravi Prakash