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[Cites 0, Cited by 0] [Section 9C] [Entire Act]

State of Jharkhand - Subsection

Section 9C(2) in The Bihar Consolidation of Holdings and Prevention of Fragmentation Rules, 1958

(2)All the cuttings and over writings in the draft consolidation scheme as confirmed by the Assistant Director of Consolidation and published under subsection (2) of Section 13 shall be initialled and dated by the persons responsible for the cuttings and over writings and also by the Assistant Consolidation Officer. They shall by brought on an errata list in Form XXVII.