Section 6(f) in The M.P. Anusuchit Jati Tatha Anusuchit Jan Jati (Rinisahayata) Adhiniyam, 1967
(f)any liability due to a bank, or any corporation incorporated under any law for the time being in force which provides credit facilities [to members of the Scheduled Castes or Scheduled Tribes, as the case may be] [Substituted by M.P. Act No. 33 of 1972.];
