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[Cites 0, Cited by 0] [Section 232(2)] [Section 232] [Entire Act]

Union of India - Subsection

Section 232(2)(b) in The Navy (Pension) Regulations, 1964

(b)[Two-thirds] [SUbstitued by S.R.O. 309, dated 5th September, 1974] of the period of qualifying service, including the period of service rendered during World War II and continuously thereafter, in any ranks below that of: