Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Uttar Pradesh - Section Section 17 in Regulations Under the U.P. Intermediate Education Act, 1921 17. izR;sd v/;kid viuh laLFkk ds iz/kku }kjk d{kk f'k{k.k fyf[kr dk;Z] lgikB~dzeh; dk;Zdyki] x`g&ijh{kk ,oa ifj"knh; ijh{kkvksa ,oa vU; fo|ky;ksa ds dk;Z ds lEcU/k esa iznDr vkns'kksa dk ikyu djsxkA
