Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49C] [Entire Act] Union of India - Subsection Section 49C(2) in Conduct of Elections Rules, 1961 (2)At each polling station there shall be set up one or more voting compartments in which the electors can record their votes free from observation.
