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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3)(u) in The Life Insurance Corporation of India Development Officers (Revision of Certain Terms and Conditions of Service) Rules, 2009

(u)words and expressions used and not defined herein but defined in the staff rules shall have the meanings respectively assigned to them in those staff rules.