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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 2(n) in Telecommunication Tariff Order, 1999

(n)"Standard package" means a package of tariffs which inter alia comprises rental, call charges, free calls, deposits and other charges as may be determined by the Authority for specific telecommunication services from.time to time;
(nn)[ "Reference Tariff Package of the Service Provider" means a package of tariffs as determined by each cellular service provider which shall specify the Monthly Rental and Airtime Charge per minute in the same format as provided earlier in the standard tariff specified under the Telecommunication Tariff Order.] [Inserted by Act No. 7 of 2002, dated 6.9.2002.]