Calcutta High Court
Mittal Marketing Sales Corporation vs Director Of Emp.Of The States Ins.Schm on 11 January, 2011
Author: Maharaj Sinha
Bench: Maharaj Sinha
CS No.140 of 1998
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
MITTAL MARKETING SALES CORPORATION
Versus
DIRECTOR OF EMP.OF THE STATES INS.SCHM
BEFORE:
The Hon'ble JUSTICE MAHARAJ SINHA
Date : 11 January 2011.
The Court :-Since none appears, the suit is dismissed. Interim order, if any, is vacated. There will be no order as to costs. All parties concerned are to act on a xerox signed copy of this order on the usual undertakings.
(MAHARAJ SINHA, J.) nm A.R.(C.R.)